Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(6) in First Statutes of the University of Udaipur

(6)Each committee shall have a convener appointed by itself in the following order of preference from among its internal members, namely:-
(a)Deans/Directors;
(b)University/Professors;
(c)Principals of Post-graduate Colleges being heads of departments;
(d)University [Associate Professors] [Substituted vide Resolution No. 5, dated 5-5-1974 and approved by the Chancellor vide No. F. 1(68) Gnl./GSR/74/2985, dated 10-6-1974.];
(e)Principals of Degree Colleges being heads of departments; and
(f)Heads of the Departments other than Professors and [Associate Professors.] [Substituted vide Resolution No. 5. dated 5-5-1974 and approved by the Chancellor vide No. F. 1(68) Gnl./GSR/74/2985, dated 10-6-1974.]
N.B. - "Internal Member" means the member who is a teacher in the University, affiliated colleges or an approved institution; and "External Member" means one who is not "Internal Member."