Himachal Pradesh High Court
Rajneesh vs . Rahul Gautam & Another. on 18 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajneesh Vs. Rahul Gautam & another.
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Cr.MMO No. 423 of 2021 18.5.2022 Present: Mr.Ashwani Dhiman, Advocate, for the petitioner.
Mr.Sativ Chauhan, Advocate, vice Mr.M.S. Thakur, Advocate, for respondent No. 1.
Mr.Rakesh Chauhan, Advocate, for respondent No. 2. On request of learned counsel for respondents, enabling them to search case law before addressing the Court, matter is adjourned.
List for consideration on 15th June, 2022.
(Vivek Singh Thakur), Judge.
18th May, 2022 (Keshav) ::: Downloaded on - 18/05/2022 20:10:55 :::CIS .
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