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[Cites 1, Cited by 3]

Himachal Pradesh High Court

M/S Blue Star Limited vs . Rattan Singh & Others on 31 May, 2022

Bench: Sabina, Satyen Vaidya

M/s Blue Star Limited vs. Rattan Singh & others .

CWP No. 1205 of 2022 31.05.2022 Present: Mr. Janesh Gupta, Advocate, for the petitioner.

Ms. Hema Chauhan, Advocate, for respondents No. 1 & 2.

Learned Counsel for the respondents seeks time to file reply.

List again on 11.10.2022.

Interim order to continue till further orders.




                                                               ( Sabina )


                                                             Acting Chief Justice




              May 31, 2022                                 ( Satyen Vaidya )
                  (hemlata)                                     Judge






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