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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975

(b)On a vessel of 20 metres or more in length the side-lights shall not be placed in front of the forward masthead lights. They shall be placed at or near the side of the vessel.