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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(1)The affairs of every recognised Home shall be managed by a Managing Committee consisting of not less than five members and the Managing Committee shall appoint a member thereof or any other person to be the Manager of the Home to run day to day administration of the Home.