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NCT Delhi - Section

Section 26 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

26. Method of Sale.

(1)All sales as far as possible shall be effected in lots or by sample, through open auction and in the presence of a representative of the Committee.
(2)Daily auction shall start and end in all blocks in the market at such time as may be decided by the Committee.
(3)Only licensed buyers shall be allowed to offer bids in auction. All the prospective buyers should assemble at the auction sites at least half an tour before the start of auction.
(4)If any trader, commission agent or any other person is found trading in contravention of the instruction issued by the Committee in this behalf, the Chairman, Secretary or any other officer of the Committee duly authorised by it may take his goods into his possession and dispose it of in the manner as may be specified by the Committee after consideration of the reply given in response to Show Cause Notice.