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[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(14)(i) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(i)the enactment, bringing into effect, adoption, promulgation, amendment, modification or repeal of any law ; or