Rajasthan High Court - Jodhpur
Shri Sainath Shiksha Prachar Samiti vs National Council For Teacher Education ... on 11 February, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:8252]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8599/2022
Shri Jain Swetamber Terapanhi Mahila Shikshan Prashikshan
Mahavidyalaya, Ranawas, Pali Being Run By Its Society Shri Jain
Swetamber Terapanthi Manav Hitkari Sangh, Ranawas, District
Pali Through Its Principal Dr. Surendra Kumar Sharma S/o
Hajarimal Sharma, Aged 56 Years, R/o 217, Rajendra Nagar,
Radhakrishna Mandir Ke Pas, Pali, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teachers
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
Connected With
S.B. Civil Writ Petition No. 7135/2022
Laksit Education Society, Aakela 'A', District Nagaur Through Its
Secretary Dilip Goliya S/o Ram Kishor Goliya, Aged 23 Years, R/o
23, Akshay Nagar, Ganeshpura Road, Beawar, Ajmer, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075
3. The Western Regional Comittee, National Council For
Teacher Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075
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----Respondents
S.B. Civil Writ Petition No. 7146/2022
Glorious Education Society, Through Its Secretary Hansraj
Choudhary S/o Shri Ramswaroop, Aged 62 Years, R/o 4Th Road,
Shakti Nagar, Jodhpur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075
2. The Member Secretary, National Council For Teachers
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075
----Respondents
S.B. Civil Writ Petition No. 7147/2022
Central Modern Education Society, Through Its Secretary Sneha
Tomar W/o Col. (Retd.) Sh. Narendra Singh Tomar, Aged About
66 Years, R/o 190, Laxmi Nagar, Paota "C" Road, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7200/2022
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Shri Sainath Bal Shikshan Sansthan, Through Its Secretary Oma
Ram S/o Girdhari Ram, Aged 50 Years, R/o Panchvati Colony,
Silari Road, Pipar City, Tehsil Bilara, Jodhpur.
----Petitioner
Versus
1. National Council For Teacher Education, Through Its
Chairperson, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
2. The Member Secretary, National Council For Teachers
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Near Metro Station, New Delhi 110075.
----Respondents
S.B. Civil Writ Petition No. 7230/2022
Shree Ranjeet Singh Shikshan Sansthan, Through Its Secretary
Gajendra Singh S/o Sh. Ranjeet Singh, Aged 62 Years, R/o
Village Jhab, Tehsil Chitalwana, District Jalore, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, Through Its
Chairperson, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
2. The Member Secretary, National Council For Teachers
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7517/2022
Hind Public School Samiti, Nagaur Through Its Secretary Manak
Choudhary S/o Lt. Binja Ram, Aged 47 Years, R/o Palri Vyasan,
Tehsil Mundwa, District Nagaur, Rajasthan.
----Petitioner
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Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi - 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi - 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi -
110075.
----Respondents
S.B. Civil Writ Petition No. 7523/2022
Gyandeep Shod Shikshan Avam Prashikshan Sansthan, Through
Its Secretary Shaitan Singh Choudhary S/o Jagmal Singh
Choudhary, Aged 50 Years, R/o 78, Laxmi Nagar, Paota B Road,
Jodhpur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7525/2022
Baby Happy Modern Siksha Samiti, Hanumangarh, Through Its
President Ashish Vijay S/o Bhagwan Das Gupta, Aged 37 Years,
R/o Ward No. 12, Hanumangarh Junction, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
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Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi - 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7527/2022
Saraswati Bal Niketan Samiti, Banthri, Tehsil Didwana, District
Nagaur Through Its Secretary Kiran Choudhary W/o Vinod
Choudhary, Aged 48 Years, R/o Parmanand Colony, Didwana,
District Nagaur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7529/2022
Madhuban Shikshan Seva Avam Vikas Sansthan Jodhpur,
Through Its Secretary Rajendra Prasad Dadhich S/o Ramnivas,
Aged 70 Years R/o Madhuban Housing Board, Basni, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
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2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7532/2022
Mahipal Shikshan Sansthan, Tinwari, Jodhpur Through Its
Secretary Harman Ram S/o Dhokal Ram, Aged 48 Years, R/o
Meghwalo Ka Bas, Tinwari, Jodhpur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7533/2022
Choudhary Public Shikshan Samiti, Rawatsar, Through its
Secretary Narender Singh S/o Maniram Thory, Aged 37 Years, R/
o Sanjay Colony, Ward No.21, Rawatsar, District Hanumangarh,
Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
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3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7534/2022
Maharishi Dayananad Public School Samiti, Hanumangarh
Through Its President Anjum Shrivastav W/o Rajiv Shrivastav,
Aged 40 Years, R/o Ward No. 40, Sector 6, Hanumangarh
Junction, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7535/2022
Shree Kheteshwar Shikshan Sansthan, Nandri Road, Jodhpur
Through Its Secretary Santok Singh Sankhla S/o Amolak Singh
Sankhla, Aged 49 Years, R/o 159, East Patel Nagar, Ganeshpura,
Ratanada, Jodhpur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education , New Delhi, New
Delhi, Through Its Chairperson, G-7, Sector-10, Dwarka,
Near Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
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Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7557/2022
Maa Durga Sikshan Sansthan, Through Its Secretary Suraj
Gehlot W/o Lt. Vikram Singh Gehlot, Aged 62 Years R/o Jatawas,
Mahamandir, Jodhpur, Rajasthan
----Petitioner
Versus
1. National Council For Teacher Education , New Delhi, New
Delhi, Through Its Chairperson, G-7, Sector-10, Dwarka,
Near Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 7560/2022
Indian Institute Of Research And Development, Hanumangarh,
Through Its Secretary Amar Singh Thory S/o Maniram Thory,
Aged 41 Years, R/o Sanjay Colony, Ward No.21, Rawatsar,
District Hanumangarh, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education , New Delhi, New
Delhi, Through Its Chairperson, G-7, Sector-10, Dwarka,
Near Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
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----Respondents
S.B. Civil Writ Petition No. 7956/2022
Apex Education Society, 6 B/1 P.w.d. Choraha, Ratanada,
Jodhpur Through Its Secretary Vinita D/o Goverdhan Singh,
Aged 45 Years, R/o G-68, Parshvanath City, Jodhpur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 8001/2022
Shri Sainath Shiksha Prachar Samiti, Badayali, Nagaur Through
Its Secretary Rajendra Kumar Saxena S/o Sh. Dhanesh Chandra
Saxena, Aged 59 Years, R/o Vpo Badayali, Nagaur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi - 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector10, Dwarka, Near Metro Station,
New Delhi - 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi -
110075.
----Respondents
S.B. Civil Writ Petition No. 8021/2022
Adarsh Prathmic Pathshala Prabandhkarini Samiti, Hanumangarh
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Through Its President Ramswroop Bhati S/o Bhajna Ram, Aged
40 Years, R/o Ward No. 5, Housing Board Colony, Hanumangarh
Junction, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi - 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi - 110075.
3. The Western Regional Committee, National Council For
Teacher Education, G-7, Sector-10, Dwarka, Near Metro
Station, New Delhi - 110075.
----Respondents
S.B. Civil Writ Petition No. 8030/2022
Nirmala Kothari Charitable Sanstha, Sawar, Ajmer Through Its
Secretary Avnish Kumar Nyati S/o Satya Narayan Nyati, Aged 35
Years, R/o Ward No. 3, Sadar Bazar, Khawas, Ajmer, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teachers
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 8031/2022
Tagore Balika Shiksha Samiti, Through Its Secretary Jegdish
Prasad S/o Khamana Ram, Aged 54 Years, R/o Kuchaman City,
Kuchaman, Nagaur, Rajasthan.
----Petitioner
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Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teachers
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 8032/2022
Tagore Balika Shiksha Samiti, Through Its Secretary Jegdish
Prasad S/o Khamana Ram, Aged 54 Years, R/o Kuchaman City,
Kuchaman, Nagaur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teachers
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 8042/2022
Tagore Shikshan Sansthan Samiti, Through Its Secretary
Rameshwar Lal Nehra S/o Lichhman Ram, Aged 56 Years, R/o
Kuchaman City, Kuchaman, Nagaur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
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Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teachers
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 8111/2022
Adarsh Vikasatmak Shikshan Sansthan, Through Its Secretary
Om Prakash Bishnoi, S/o Tejraj Panwar, Aged 38 Years, R/o C-
80, Chopasani Housing Board, Shankar Nagar, Jodhpur,
Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teachers
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 8137/2022
Tagore Balika Shiksha Samiti, Through Its Secretary Jegdish
Prasad S/o Khamana Ram, Aged 54 Years R/o Kuchaman City,
Kuchaman, Nagaur, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teachers
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Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi
110075.
----Respondents
S.B. Civil Writ Petition No. 12201/2022
Shri Ganesh Chandra Teacher Training College, Jasnagar, Tehsil
Merta City, District Nagaur Run By Its Society Shri Ganesh Sewa
Samiti Jasnagar, Tehsil Merta City, District Nagaur Through Its
Secretary Ramlal S/o Shankar Lal Aged 78 Years, R/o Anandpur
Kalu, Jaitaran, District Pali, Rajasthan.
----Petitioner
Versus
1. National Council For Teacher Education, New Delhi,
Through Its Chairperson, G-7, Sector-10, Dwarka, Near
Metro Station, New Delhi 110075.
2. The Member Secretary, National Council For Teacher
Education, G-7, Sector-10, Dwarka, Near Metro Station,
New Delhi - 110075.
3. The Western Regional Committee, National Council For
Teachers Education, Through Its Regional Director, G-7,
Sector-10, Dwarka, Near Metro Station, New Delhi -
110075.
----Respondents
For Petitioner(s) : Mr. C.S. Kotwani assisted by
Mr. Tushar Thanvi
For Respondent(s) : Mr. Vivek Shrimali
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 11/02/2025 Heard learned counsel for the parties.
The present bunch of writ petitions is having identical facts, therefore, they are being disposed of by this common order. (Downloaded on 12/02/2025 at 09:46:34 PM) [2025:RJ-JD:8252] (14 of 15) [CW-8599/2022] However, the facts of S.B. Civil Writ Petition No.8599/2022 (Shri Jain Swetamber Terapanthi Mahila Shikshan Prashikshan Mahavidyalaya Vs. National Council for Teacher Education & Ors.) are being taken into consideration for disposal of the present bunch of writ petitions.
Brief facts in these writ petitions are that the petitioners are Institutions imparting education for Diploma Course in Elementary Education having recognition from the respondent-National Council for Teachers Education. The petitioner-Institutions received public notice in the year 2019 for submission of the "Performance Appraisal Report" along with fee of Rs.15,000/-, which was the subject-matter of challenge before this Court and this Court in S.B. Civil Writ Petition No.18827/2019 granted interim relief on 16.01.2020 on the similar footing. The action of the respondents was challenged before the Delhi High Court too and the same was decided vide order dated 27.05.2021. Thereafter an appeal was preferred, wherein the interim order was passed by the Division Bench of Delhi High Court. The order passed by the Delhi High Court was assailed before Hon'ble the Supreme Court and the same was decided vide order dated 01.04.2022. The respondents, thereafter, once again introduced a scheme in its 54th General Body Meeting held on 27.04.2022.
In pursuance of the decision dated 27.04.2022, a public notice was issued on 03.05.2022, whereby the direction was issued to file a "Performance Appraisal Report" for the Academic Session 2022-23 and this public notice and decision of the General Body Meeting, is the subject-matter of dispute in these bunch of writ petitions.
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[2025:RJ-JD:8252] (15 of 15) [CW-8599/2022] Learned counsel for the parties jointly submit that the validity of this decision was challenged before the Delhi High Court and the writ petitions filed by the other similarly situated institutions were allowed vide order dated 13.03.2023 by the Delhi High Court. Further, the respondent-National Council for Teacher Education had assailed the validity of judgment and order dated 13.03.2023 before Hon'ble the Supreme Court, wherein the interim order has been passed on 06.07.2023. They further submit that the controversy involved in the present bunch of writ petitions is identical to the matter pending before Hon'ble the Supreme Court and, therefore, the decision of the Hon'ble Supreme Court will govern the fate of these present writ petitions and be applied to the present parties to the writ petitions also.
Learned counsel for the parties herein thus submit before this Court that they shall abide by the decision rendered in the above referred Special Leave Petition.
In view of the submissions made before this Court, these writ petitions are disposed of with a direction to the parties that the judgment of Hon'ble the Supreme Court in Special Leave Petition No.11756/2023 (The National Council for Teachers Education Vs. Association of NCTE Approved Colleges Trust) shall be made applicable to the present writ petitions as and when decided by Hon'ble the Supreme Court.
All pending applications as well as stay applications, if any, stand disposed of accordingly.
(VINIT KUMAR MATHUR),J 375-401-Payal/-
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