Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14] [Entire Act] State of Gujarat - Subsection Section 14(iia) in The Gujarat Ayurved University Act, 1965 (iia)[ The Board of Post-Graduate Teaching and Research] [Clause (iia) inserted by Gujarat No. 30 of 2003, dated 19th September 2003.],
