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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Haryana - Subsection

Section 79(2)(d) in Punjab Jail Manual

(d)[ that the provisions of the remission rules are understood by the prisoners, and that each prisoner knows the extent of remission (if any) thereunder which he has earned;] [See. Chap. XX.] and