Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act] Union of India - Subsection Section 51(3)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (a)kept on board the ship in case of ship's lifting appliances, loose gears and wire ropes;