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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(4)The service shall remain under the administrative control of the General Administration (Vigilance) Department and will be regulated by Vigilance Police Instructional Handbook and other rules, regulations, circulars issued by the Department from time to time.