Securities And Exchange Board Of India - Subsection
Section 16(1) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996
(1)An application for the grant of a certificate of registration as a participant shall be made to the Board in Form E, through each depository in which the applicant proposes to act as a participant, shall be accompanied by the fee specified in Part A of the Second Schedule and be paid in the manner specified in Part B thereof.
