Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71A(1)] [Section 71A] [Entire Act] State of Punjab - Subsection Section 71A(1)(i) in The Punjab Land Revenue Rules (i)Postage charges by weight for the packet containing copies of revenue records to be sent.