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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(v) in Madras Port Trust Employees' (Appointment, Promotion etc.) (Amendment) Regulations, 2005

(v)MOST's Notification No. G.S.R. 899(E) dated the 28th November, 2000. (MOA)