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Union of India - Section

Section 4 in Madras Port Trust Employees' (Appointment, Promotion etc.) (Amendment) Regulations, 2005

4.

(c)Qualification : MOT I Class (Motor)
FootNote:Principal Regulations: - The Madras Port Trust Employees' (Appointment, Promotion etc.) Regulations, 1977 approved by Central Government in Ministry of Surface Transport's letter No. PEM-38/75 dated the 3rd February, 1977 published in Tamil Nadu Government Gazette dated the 16th March, 1977 vide SROC 4/77, dated the 16th March, 1977 and subsequently amended vide Ministry of Surface Transport's Notifications:
(i)MOST's Notification No. G.S.R. 559 dated the 1st April, 1980.
(ii)MOST's Notification No. G.S.R. 77(E) dated the 3rd February, 1987.
(iii)MOST's Notification No. G.S.R. 16(E) dated the 9th January, 1996.
(iv)MOST's Notification No. G.S.R. 650(E) dated the 4th August, 2000. (Inclusion of MOA)
(v)MOST's Notification No. G.S.R. 899(E) dated the 28th November, 2000. (MOA)
(vi)MOST's Notification No. G.S.R. 19(E) dated the 11th January, 2001.
(vii)MOST's Notification No. G.S.R. 379(E) dated the 18th May, 2001. (MOA)
(viii)MOST's Notification No. G.S.R. 495(E) dated the 29th June, 2001.
(ix)MOST's Notification No. G.S.R. 596(E) dated the 21st August, 2001. (MOA)
(x)MOST's Notification No. G.S.R. 905(E) dated the 19th December, 2001.
(xi)MOST's Corrigendum No. G.S.R. 906(E) dated the 19th December, 2001.
(xii)MOST's Corrigendum No. G.S.R. 284(E) dated the 15th April, 2002.
(xiii)MOST's Corrigendum No. G.S.R. 573(E) dated the 16th August, 2002.
(xiv)MOST's Corrigendum No. G.S.R. 675(E) dated the 1st October, 2002.
(xv)MOST's Notification No. G.S.R. 188(E) dated the 11th March, 2004.
(xvi)MOST's Notification No. G.S.R. 224(E) dated the 26th March, 2004.
(xvii)MOST's Notification No. G.S.R. 518(E) dated the 11th August, 2004.