Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Gujarat - Subsection Section 44(1) in The Shree Somnath Sanskrit University Act, 2005 (1)The University may for the purposes of carrying out the provisions of the Act, constitute such committees, as may be required by it.
