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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(5) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018

(5)The compounding fee for item 3 (ii)- "Single family residential buildings above 300 sq.m floor area and other buildings above 100 sq.m floor area" shall be the sum of sub- items (a), (b), (c), (d) and (e).