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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(d) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(d)diagnosis of gynaecological disorders through sensing pulse, analysing urine, interrogation, looking at the patient and touching the patient's body;