Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Sikkim - Subsection Section 27(1) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (1)The provisions of this Chapter shall come into force on such date as the Government may, by notification appoint.
