Section 11A(17) in Rajasthan High Court Staff Service Rules, 2002
(17)Private Secretary - cum - Judgement Writer. - Recruitment to the post of Private Secretary-cum-Judgement Writer shall be made by promotion on the recommendation of a Committee nominated by the Appointing Authority adjudging suitability of the candidates on the criteria of merit alone from amongst the Senior Personal Assistants-cum-Judgement Writers.Part-III Accounts Staff
