Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Himachal Pradesh - Subsection

Section 56(1)(b) in Himachal Pradesh Homoeopathic Practitioners Act, 1979

(b)any right, privilege, obligation or liability acquired, accrued or incurred under such enactment, or