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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(4)(b) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(b)may advise the Governing Body on all academic matters including matters relating to examinations conducted by the Institute;