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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Tamilnadu - Subsection

Section 151(1)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)Every society shall report to the Recruitment Bureau for the State every vacancy and vacancy anticipated in the posts of paid officers or servants in the category of Junior Assistant and above that may arise in the society together with all the relevant particulars relating to the posts within fifteen days in respect of the existing vacancy and within ninety days prior to the date on which the vacancy is anticipated.