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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(8) in Plant Quarantine (Regulation of Import into India) Order, 2003

(8)Consignment or part thereof shall not be removed from the designated PEQ facility by way of donation/ distribution/ sale etc. until such time the consignment is granted final clearance by Plant Protection Adviser or the officer authorized by him.