Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(5) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994 (5)Where a new photograph is affixed to a conductor's licence, the date on which it was affixed shall be entered upon the photograph.
