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[Cites 0, Cited by 0] [Section 41(41)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(41)(d) in The Railway Protection Force Rules, 1987

(d)to perform other functions of an armed force of the Union and to exercisepowers of a railways servant as conferred by or under the [Indian Railways Act, 1980.] [Now see the Railways Act, 1989 (24 of 1989). ]