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State of Haryana - Section

Section 20 in The Haryana Medical Education Service Rules, 1988

20. Age of Superannuation.

- The age of superannuation of the members of the Service shall be governed according to the provisions of the Punjab Civil Service Rules as applicable to the Haryana Government employees :Provided that in the case of members of the Service who were in service during the period when the Medical College and Hospital was under Maharshi Dayanand University and are still continuing in service, notwithstanding their promotion/selection in the service, the age of superannuation shall be sixty years.