Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 362] [Entire Act]

State of West Bengal - Subsection

Section 362(3) in West Bengal Municipal Corporation Act, 2006

(3)Before approving any such regulation, the State Government may modify it.