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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Meghalaya - Subsection

Section 17(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(2)Such Managing Committee shall include at least 3 Members of the District Council and 3 representatives of growers one each for cotton, jute and ginger.