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Himachal Pradesh High Court

Mahinder Lal vs Gm Ranjeet Sagar Dam & Ors And Connected ... on 17 April, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Mahinder Lal Vs GM Ranjeet Sagar Dam & Ors and connected matter RFA No.214 of 2017 a/w .

RFA Nos. 374 & 375 of 2018 and 270

of 2019 17.04.2023 Present: Mr. Ashok Sharma, Senior Advocate with Ms. Anubhuti Sharma, Advocate, for the appellant(s).

Mr. Anuj Nag, Advocate for respondent No.1.

Mr. Rupinder Singh Thakur, Additional Advocate General with Ms. Seema Sharma, Deputy Advocate r General, for the respondents-State.

At the joint request made by learned counsel for the parties, list the matter on 27.04.2023.

Jyotsna Rewal Dua Judge April 17, 2023 (R.Atal) ::: Downloaded on - 17/04/2023 20:41:02 :::CIS