Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(6) in The Gopalpur Port Rules, 1987 (6)Charges for hiring slipway shall be one thousand rupees for the first twenty -four hours and two hundred fifty rupees per day for the subsequent days.
