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[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(16)(e) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(e)drainage-works, embankments, bandharas or any other works appurtenant to such land, for constructed or maintained thereon for the purposes of agriculture; and all structures and permanent fixtures on such land;]