Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(ii) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(ii)in Sub-rule (3) of Rule 12, on the date following the date of his retirement;