Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 24 in The Assam Bonded Warehouse Rules, 1965 24. Cancellation or suspension of licences. - The licence may be cancelled or suspended by the Excise Commissioner under the provisions of Section 29 of the Act.
