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[Cites 0, Cited by 0] [Section 6(18)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(18)(vi) in Tamil Nadu Electricity Grid Code, 2005

(vi)Bus bar protection: Suitable (high impedance) bus bar protection shall be provided for the speedy clearance of bus faults at all the generating stations and 400 kV and 230 kV Transmission substations.