Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

(1)Applications for Taqavi loans may be made in 'writing to any Revenue Officer not below the rank of Tehsildar, on printed form 1, to be supplied free of charge at the Tehsil or on plain paper without any stamp.