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[Section 4]
[Entire Act]
State of Odisha - Subsection
Section 4(1) in The Gandhi Pathagar Rules, 1994
| (a) | Chairman of the Panchayat Samiti | Chairman |
| (b) | Vice-Chairman of the Panchayat Samiti | Vice-Chairman |
| (c) | Block Development Officer | Member-Director |
| (d) | Principal of the College (if any) situated at the Blockheadquarters | Member |
| (e) | Sub-divisional Information and Public Relations Officer | Do |
| (f) | Headmaster/Headmistress of the High School situated at theBlock headquarters | Do |
| (g) | Youth Coordinator, Nehru Yuvak Kendra | Member |
| (h) | A representative of the District Mass Education Officer | Do |
| (i) | Two representatives from among voluntary culturalorganisations (if any) functioning at the Block headquarters, tobe nominated by the District Collector-cum-Chairman, DistrictCouncil of Culture | Do |
| (j) | An Extension Officer of the Block to be nominated, from timeto time, by the Block Development Officer | Member-Convenor |
| (k) | Such other members as may be nominated by the DistrictCollector-cum-Chairman, District Council of Culture | Members |