Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] Union of India - Subsection Section 124(4) in The Oil Mines Regulations, 2017 (4)The Chief Inspector of Mines may, from time to time, by notification in the Official Gazette, specify the permissible noise exposure in any area or place in a mine.
