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Himachal Pradesh High Court

Prakash Kaur vs . Rajwant Singh Manta on 3 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Prakash Kaur vs. Rajwant Singh Manta .

CR No. 27 of 2023 03.05.2023 Present: Mr. Jagat Pal, Advocate, for the petitioner.

Mr. B. C. Negi, Sr. Advocate with Mr. Ganesh Barowalia, Advocate, for the respondent.

CMP(M) No. 67 of 2023 The delay in filing the revision petition is condoned for the reasons stated in the application.

The application stands disposed of.

Civil Revision No. 27 of 2027 Be registered.

List for consideration on 17.5.2023.

(Satyen Vaidya) Judge 3rd May, 2023 (kck) ::: Downloaded on - 03/05/2023 20:52:25 :::CIS