Himachal Pradesh High Court
Prakash Kaur vs . Rajwant Singh Manta on 28 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Prakash Kaur Vs. Rajwant Singh Manta Civil Revision No. 27 of 2023 .
28.03.2023 Present: Mr. Jagat Pal, Advocate, for the petitioner.
CMP(M) No.67 of 2023 Notice be issued to the respondent, returnable within four weeks, on taking steps within a period of three days.
CMP No.1508 of 2023 The application is disposed of with a direction to the applicant/petitioner to file certified copy of judgment of the trial Court before the next date of hearing.
( Sushil Kukreja )
March 28, 2023 Judge
(VH)
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