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State of Kerala - Section

Section 20 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

20. Faculty Advisory Committees- (1) Every faculty of the University shall have a Faculty

Advisory Committee with not exceeding ten members and one of them shall be designed asChairman. The Dean of the Faculty concerned shall be the Convener of the AdvisoryCommittee.
(2)The Faculty Advisory Committee shall consist of outstanding scholars,performers, artists and writers of undisputed authority and eminence. The members of theCommittee with its Chairman shall be constituted by the chancellor based on therecommendation of the Vice –Chancellor. In making these recommendations the Vice –Chancellor shall be guided more by the eminence and authority of the persons than theiracademic qualifications.