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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Central Silk Board Silkworm Seed Regulations, 2010

(2)The Secretary shall maintain the minutes of the meetings of the Committee in a Minutes Book which shall be signed by the person who presided the meeting and a copy of minutes showing, inter-alia, the names of members present at the meeting and the proceedings of the meeting shall be forwarded to the Board.