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Union of India - Section
Section 5 in The Handbook of Procedures Volume 1 (Appendices and Aayat Niryat Forms) 2009-2014
5.
In Appendix 37D of FPS, the following products are added in Table 6:| Table 6: New Market Linked Focus Products | ||||
| Sl. No. | Focus Product Code | Description of Product/Sector | ITC(HS) Code | Linked Market (s) for Focus Product (s)/ Sector (s) |
| 104 | 104 | Other Made Up Textile Articles; Sets. WornClothing And Worn Textile Articles; Rags.All Items coveredunder Chapter 63 of ITC HS | 63 | EU (27 Countries) - The list of 27 countries isgiven in Sr. No. 101 of this Table. |
| 105 | 105 | Inorganic Chemicals; Organic / Inorganic Compoundsof Precious Metals, Of Rare Earth Metals, Of RadioactiveElements, Of Isotopes.All Items covered under Chapter 28 ofITC HS | 28 | Algeria, Egypt, Kenya, Nigeria, Tanzania, SouthAfrica, Ukraine, Mexico, Brazil, Australia, New Zealand,Cambodia, Vietnam, China and Japan |
| 106 | 106 | Tractors (Other than Tractors of Heading 8709):Other : Other (i.e. Agricultural Tractors > 1800 Cc enginecapacity) | 87019090 | |
| 107 | 107 | Other woven fabrics, containing by weight 5% ormore of elastomeric yarn or rubber thread | 58062000 | |
| Effect of inclusion : For exports made from 1.1.2011 onwards,the above entries shall be entitled to FPS benefits (i.e. 2%) onexports to Linked Markets as indicated against the respectiveentry. |