Union of India - Act
The Handbook of Procedures Volume 1 (Appendices and Aayat Niryat Forms) 2009-2014
UNION OF INDIA
India
India
The Handbook of Procedures Volume 1 (Appendices and Aayat Niryat Forms) 2009-2014
Rule THE-HANDBOOK-OF-PROCEDURES-VOLUME-1-APPENDICES-AND-AAYAT-NIRYAT-FORMS-2009-2014 of 2014
- Published on 15 February 2011
- Commenced on 15 February 2011
- [This is the version of this document from 15 February 2011.]
- [Note: The original publication document is not available and this content could not be verified.]
1.
In Appendix 37A of Vishesh Krishi and Gram Udyog Yojana (VKGUY), the following products are added in Table 3:| Sr. No. | VKGUY Product Code | ITC HS | Items |
| 4 | 4 | 23069027 | Oil-cake and oil-cake meal, solvent extracted (defatted)variety : of castor seeds |
| 5 | 5 | 210111 | Extracts, essence and concentrates : of Coffee |
| 6 | 6 | 21011200 | Preparations with basis of extracts, essences, concentrates orwith a basis of coffee |
| Effect of inclusion: The above two entries shallbe entitled to VKGUY benefits @ 5% (or reduced rate of 3%, ifapplicable) for exports made from 1.1.2011 onwards. |
2.
In Appendix 37D of Focus Product Scheme (FPS), the following products are added in Table 5:| Sr.No. | FPSProduct Code | ITCHS | Items |
| 61 | 61 | 04081100 | Egg yolks :Dried |
| 62 | 62 | 04089100 | Other : Driedof Bird Eggs |
| Effect ofinclusion : The above entry shall be entitled to Special FPSbenefits @ 5% for exports made from 1.1.2011 onwards. |
3.
In Appendix 37D of FPS, the following products are added in Table 4:| Table 4: New Focus Products | |||
| Sr. No. | FPS Product Code | ITC (HS) Code | Description |
| 162 | 162 | 4114 | Chamois (including combination Chamois) Leather; PatentLeather and Patent Laminated Leather; Metallised Leather |
| 163 | 163 | 29420015 | Danes salt of D(-) Phenyl Glycine |
| 164 | 164 | 85366990 | Plugs and sockets: Other: Of other materials |
| 165 | 165 | 59112000 | Textile products and articles, for technical uses, specifiedin Note 7 to this Chapter 59: Bolting Cloth, W/N Made UpOut ofthe above entry, only 'Industrial Synthetic Foaming Fabric' withITC HS Code indicated in column 3 is eligible for the benefit. |
| 166 | 166 | 59113290 | Textile products and articles, for technical uses, specifiedin Note 7 to this Chapter 59: Others: Weighing 650 g/m2 or moreOut of the above entry, only 'Industrial Synthetic FoamingFabric' with ITC HS Code indicated in column 3 is eligible forthe benefit. |
| 167 | 167 | 74082190 | Copper wire: Of copper alloys: Of copper-zinc base alloys(brass): Other |
| 168 | 168 | 74081910 | Copper wire: Of refined copper: Other: Copperweld wire |
| 169 | 169 | 39206290 | Other plates, sheets, film, foil and strip, of plastics,non-cellular and not-reinforced, laminated, supported orsimilarly combined with other materials: Of polyethyleneterephthalate: Other |
| 170 | 170 | 32041790 | Pigments and preparations based thereon: Other |
| 171 | 171 | 48239090 | Other articles of paperboard |
| 172 | 172 | 73201011 | Leaf spring: For motor vehicles |
| 173 | 173 | 73201012 | Leaf spring: For railways and tramways |
| 174 | 174 | 73201020 | Leaf spring: Leaves for springs |
| 175 | 175 | 850511 | Permanent magnets and articles intended to become permanentmagnets after magnetisation: Of metal |
| 176 | 176 | 85059000 | Permanent magnets and articles intended to become permanentmagnets after magnetisation: Other, including parts |
| 177 | 177 | 81052020 | Cobalt unwrought |
| 178 | 178 | 28332990 | Sulphates: OtherOut of the above entry, only 'CobaltSulphate' with ITC HS Code indicated in column 3 is eligible forthe benefit. |
| 179 | 179 | 28220010 | Cobalt oxides |
| 180 | 180 | 28259020 | Cadmium oxide |
| 181 | 181 | 28352690 | Other Phosphates of Calcium: OtherOut of the above entry,only 'Other Calcium Phosphate' with ITC HS Code indicated incolumn 3 is eligible for the benefit. |
| 182 | 182 | 75011000 | Nickel mattes |
| 183 | 183 | 84779000 | Machinery for working rubber or plastics or for themanufacture of products from these materials, not specified orincluded elsewhere in this chapter 84: Parts thereof |
| 184 | 184 | 39232100 | Sacks and bags (including cones): Of polymers of ethylene |
| 185 | 185 | 73069019 | ERW precision tubes: Other |
| 186 | 186 | 401150 | New pneumatic tyres, of rubber: Of a kind used on bicycles |
| 187 | 187 | 40132000 | Inner tubes, of rubber: Of a kind used on bicycles |
| 188 | 188 | 72024100 | Ferro-chromium: Containing by weight more than 4% of carbon |
| 189 | 189 | 72024900 | Ferro-chromium: Other |
| 190 | 190 | 54024600 | Other yarn, single, untwisted or with a twist not exceeding 50turns per metre: Other, of polyesters, partially oriented |
| 191 | 191 | 55032000 | Synthetic staple fibres, not carded, combed or otherwiseprocessed for spinning: Of polyesters |
| 192 | 192 | 84772000 | Extruders |
| 193 to 209 | 193 to 209 | 63014000,63022200,63023200,63024040,63025300,63029300,63031200,63039200,63041930,63049300,63053200,63053300,63061200,63062200,63064000,63071020,63079013. | Chapter 63 - Other Made Up Textile Articles; Sets; WornClothing And Worn Textile Articles; Rags.In respect of theseentries, only Man made/ Synthetic items as covered by the 17 ITCHS Codes indicated in column 3 would be eligible for thebenefits. |
| 210 | 210 | 0501 | Human hair, unworked, whether or not washed or scoured; wasteof human hair. |
| 211 | 211 | 6703 | Human hair, dressed, thinned, bleached or otherwise worked;wool or other animal hair or other textile materials, preparedfor use in making wigs or the like. |
| Effect of inclusion: The above entries shall be entitled toFPS benefits @ 2% for exports made from 1.1.2011 onwards. |
4.
In Appendix 37D of FPS, the following products are added in Table 7:| Table7 : Focus Products (s)/Sector(s)- Bonus Benefits | |||
| Sr. No. | FPSProduct Code | ITC HSCode | Description |
| 157 | 157 | 57 | All HandmadeCarpets and Other Textile Floor Coverings covered under Chapter57, Whether Or Not Made Ups.- Item Description covered in Sr.No. 11 of Table 2 of Appendix 37D |
| 158 | 158 | 9609 | Pencils(excluding Pencils of Heading No. 9608), Crayons, Pencil LeadsPastels, Drawing Charcoals, Writing/Drawing Chalks and Tailors'Chalks.- Item Description covered in Sr.No. 21 of Table 1 ofAppendix 37D |
| 159 | 159 | 730791 | Flanges - ofIron And Steel- Item Description covered in Sr.No. 74 of Table4 of Appendix 37D. |
| 160 | 160 | 59029010 | Tyre cordfabric of high tenacity yarn - Others: Impregnated with rubber- Item Descriptioncovered in Sr.No. 49 of Table 4 of Appendix 37D |
| 161 | 161 | 59029090 | Tyre cordfabric of high tenacity yarn - Others: other- ItemDescription covered in Sr.No. 49 of Table 4 of Appendix 37D. |
| 162 | 162 | 854420 | Co-axialcable and other co-axial electric conductors- Item Descriptioncovered in Sr.No. 71 of Table 4 of Appendix 37D, Sr. No. 71 ofTable 4 is also corrected to read as above. |
| 163 | 163 | 73181600 | Nuts,Threaded-Threaded Nuts- Item Description covered in Sr.No. 51of Table 5 of Appendix 37D. |
| 164 | 164 | 9102 | WristWatches, Pocket Watches, Other Watches including Stop WatchesOther Than Those Of Heading 9101- Item Description covered inSr.No. 56 of Table 4 of Appendix 37D. |
| 165to 167 | 165to 167 | 72021100,72021900,72023000 | FerroManganese containing by weight more than 2% of carbon,OtherFerro-Manganese,Ferro-Silico-Manganese- Item Descriptioncovered in Sr.No. 102 of Table 4 of Appendix 37D. Sr.No. 102 ofTable 4 is also corrected to read as above. |
| 168 | 168 | 50 | SilkAllitems covered under Chapter 50.- Item Description covered inSr.No. 39 to 44 of Table 1 of Appendix 37D. |
| 169 | 169 | 9608 | Ball PointPens; Felt Tipped Pens; Fountain Pen; Stylograph Pens;Propelling / Sliding Pencils; Pen / Pencil Holders; parts (includingcaps and clips) of the foregoing articles, other than those ofheading 9609(Excluding ITS HS Heading No. 960839)- ItemDescription covered in Sr.No. 20 of Table 1 of Appendix 37D.Sr.No. 20 of Table 1 is also corrected to read as above. |
| Effect ofinclusion : The entries sr.no. 157 and 163 shall be entitled toBonus Benefits of 2% under FPS benefits (i.e. total 5% + 2% = 7%)for exports made from 1.1.2011 onwards. All other above entriesshall be entitled to Bonus Benefits of 2% under FPS benefits(i.e. total 2% + 2% = 4%) for exports made from 1.1.2011 onwards. |
5.
In Appendix 37D of FPS, the following products are added in Table 6:| Table 6: New Market Linked Focus Products | ||||
| Sl. No. | Focus Product Code | Description of Product/Sector | ITC(HS) Code | Linked Market (s) for Focus Product (s)/ Sector (s) |
| 104 | 104 | Other Made Up Textile Articles; Sets. WornClothing And Worn Textile Articles; Rags.All Items coveredunder Chapter 63 of ITC HS | 63 | EU (27 Countries) - The list of 27 countries isgiven in Sr. No. 101 of this Table. |
| 105 | 105 | Inorganic Chemicals; Organic / Inorganic Compoundsof Precious Metals, Of Rare Earth Metals, Of RadioactiveElements, Of Isotopes.All Items covered under Chapter 28 ofITC HS | 28 | Algeria, Egypt, Kenya, Nigeria, Tanzania, SouthAfrica, Ukraine, Mexico, Brazil, Australia, New Zealand,Cambodia, Vietnam, China and Japan |
| 106 | 106 | Tractors (Other than Tractors of Heading 8709):Other : Other (i.e. Agricultural Tractors > 1800 Cc enginecapacity) | 87019090 | |
| 107 | 107 | Other woven fabrics, containing by weight 5% ormore of elastomeric yarn or rubber thread | 58062000 | |
| Effect of inclusion : For exports made from 1.1.2011 onwards,the above entries shall be entitled to FPS benefits (i.e. 2%) onexports to Linked Markets as indicated against the respectiveentry. |