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Union of India - Act

The Handbook of Procedures Volume 1 (Appendices and Aayat Niryat Forms) 2009-2014

UNION OF INDIA
India

The Handbook of Procedures Volume 1 (Appendices and Aayat Niryat Forms) 2009-2014

Rule THE-HANDBOOK-OF-PROCEDURES-VOLUME-1-APPENDICES-AND-AAYAT-NIRYAT-FORMS-2009-2014 of 2014

  • Published on 15 February 2011
  • Commenced on 15 February 2011
  • [This is the version of this document from 15 February 2011.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Handbook of Procedures Volume 1 (Appendices and Aayat Niryat Forms) 2009-2014Published vide Notification New Delhi, the 15th February, 2011, No. 33/(RE-2010)/2009-14Ministry of Commerce and Industry(Department of Commerce)(Directorate General of Foreign Trade)Public NoticeSubject : Amendments in the Reward/Incentive Schemes of Chapter 3 of FTP 2009-14 - Appendix 37A and Appendix 37D of Handbook of Procedure Volume 1In exercise of powers conferred under paragraph 2.4 of the Foreign Trade Policy, 2009-2014, the Director General of Foreign Trade hereby makes the following amendments in the Handbook of Procedures Volume 1 (Appendices and Aayat Niryat Forms) 2009-2014:-

1.

In Appendix 37A of Vishesh Krishi and Gram Udyog Yojana (VKGUY), the following products are added in Table 3:
Sr. No. VKGUY Product Code ITC HS Items
4 4 23069027 Oil-cake and oil-cake meal, solvent extracted (defatted)variety : of castor seeds
5 5 210111 Extracts, essence and concentrates : of Coffee
6 6 21011200 Preparations with basis of extracts, essences, concentrates orwith a basis of coffee
Effect of inclusion: The above two entries shallbe entitled to VKGUY benefits @ 5% (or reduced rate of 3%, ifapplicable) for exports made from 1.1.2011 onwards.

2.

In Appendix 37D of Focus Product Scheme (FPS), the following products are added in Table 5:
Sr.No. FPSProduct Code ITCHS Items
61 61 04081100 Egg yolks :Dried
62 62 04089100 Other : Driedof Bird Eggs
Effect ofinclusion : The above entry shall be entitled to Special FPSbenefits @ 5% for exports made from 1.1.2011 onwards.

3.

In Appendix 37D of FPS, the following products are added in Table 4:
Table 4: New Focus Products
Sr. No. FPS Product Code ITC (HS) Code Description
162 162 4114 Chamois (including combination Chamois) Leather; PatentLeather and Patent Laminated Leather; Metallised Leather
163 163 29420015 Danes salt of D(-) Phenyl Glycine
164 164 85366990 Plugs and sockets: Other: Of other materials
165 165 59112000 Textile products and articles, for technical uses, specifiedin Note 7 to this Chapter 59: Bolting Cloth, W/N Made UpOut ofthe above entry, only 'Industrial Synthetic Foaming Fabric' withITC HS Code indicated in column 3 is eligible for the benefit.
166 166 59113290 Textile products and articles, for technical uses, specifiedin Note 7 to this Chapter 59: Others: Weighing 650 g/m2 or moreOut of the above entry, only 'Industrial Synthetic FoamingFabric' with ITC HS Code indicated in column 3 is eligible forthe benefit.
167 167 74082190 Copper wire: Of copper alloys: Of copper-zinc base alloys(brass): Other
168 168 74081910 Copper wire: Of refined copper: Other: Copperweld wire
169 169 39206290 Other plates, sheets, film, foil and strip, of plastics,non-cellular and not-reinforced, laminated, supported orsimilarly combined with other materials: Of polyethyleneterephthalate: Other
170 170 32041790 Pigments and preparations based thereon: Other
171 171 48239090 Other articles of paperboard
172 172 73201011 Leaf spring: For motor vehicles
173 173 73201012 Leaf spring: For railways and tramways
174 174 73201020 Leaf spring: Leaves for springs
175 175 850511 Permanent magnets and articles intended to become permanentmagnets after magnetisation: Of metal
176 176 85059000 Permanent magnets and articles intended to become permanentmagnets after magnetisation: Other, including parts
177 177 81052020 Cobalt unwrought
178 178 28332990 Sulphates: OtherOut of the above entry, only 'CobaltSulphate' with ITC HS Code indicated in column 3 is eligible forthe benefit.
179 179 28220010 Cobalt oxides
180 180 28259020 Cadmium oxide
181 181 28352690 Other Phosphates of Calcium: OtherOut of the above entry,only 'Other Calcium Phosphate' with ITC HS Code indicated incolumn 3 is eligible for the benefit.
182 182 75011000 Nickel mattes
183 183 84779000 Machinery for working rubber or plastics or for themanufacture of products from these materials, not specified orincluded elsewhere in this chapter 84: Parts thereof
184 184 39232100 Sacks and bags (including cones): Of polymers of ethylene
185 185 73069019 ERW precision tubes: Other
186 186 401150 New pneumatic tyres, of rubber: Of a kind used on bicycles
187 187 40132000 Inner tubes, of rubber: Of a kind used on bicycles
188 188 72024100 Ferro-chromium: Containing by weight more than 4% of carbon
189 189 72024900 Ferro-chromium: Other
190 190 54024600 Other yarn, single, untwisted or with a twist not exceeding 50turns per metre: Other, of polyesters, partially oriented
191 191 55032000 Synthetic staple fibres, not carded, combed or otherwiseprocessed for spinning: Of polyesters
192 192 84772000 Extruders
193 to 209 193 to 209 63014000,63022200,63023200,63024040,63025300,63029300,63031200,63039200,63041930,63049300,63053200,63053300,63061200,63062200,63064000,63071020,63079013. Chapter 63 - Other Made Up Textile Articles; Sets; WornClothing And Worn Textile Articles; Rags.In respect of theseentries, only Man made/ Synthetic items as covered by the 17 ITCHS Codes indicated in column 3 would be eligible for thebenefits.
210 210 0501 Human hair, unworked, whether or not washed or scoured; wasteof human hair.
211 211 6703 Human hair, dressed, thinned, bleached or otherwise worked;wool or other animal hair or other textile materials, preparedfor use in making wigs or the like.
Effect of inclusion: The above entries shall be entitled toFPS benefits @ 2% for exports made from 1.1.2011 onwards.

4.

In Appendix 37D of FPS, the following products are added in Table 7:
Table7 : Focus Products (s)/Sector(s)- Bonus Benefits
Sr. No. FPSProduct Code ITC HSCode Description
157 157 57 All HandmadeCarpets and Other Textile Floor Coverings covered under Chapter57, Whether Or Not Made Ups.- Item Description covered in Sr.No. 11 of Table 2 of Appendix 37D
158 158 9609 Pencils(excluding Pencils of Heading No. 9608), Crayons, Pencil LeadsPastels, Drawing Charcoals, Writing/Drawing Chalks and Tailors'Chalks.- Item Description covered in Sr.No. 21 of Table 1 ofAppendix 37D
159 159 730791 Flanges - ofIron And Steel- Item Description covered in Sr.No. 74 of Table4 of Appendix 37D.
160 160 59029010 Tyre cordfabric of high tenacity yarn - Others: Impregnated with rubber- Item Descriptioncovered in Sr.No. 49 of Table 4 of Appendix 37D
161 161 59029090 Tyre cordfabric of high tenacity yarn - Others: other- ItemDescription covered in Sr.No. 49 of Table 4 of Appendix 37D.
162 162 854420 Co-axialcable and other co-axial electric conductors- Item Descriptioncovered in Sr.No. 71 of Table 4 of Appendix 37D, Sr. No. 71 ofTable 4 is also corrected to read as above.
163 163 73181600 Nuts,Threaded-Threaded Nuts- Item Description covered in Sr.No. 51of Table 5 of Appendix 37D.
164 164 9102 WristWatches, Pocket Watches, Other Watches including Stop WatchesOther Than Those Of Heading 9101- Item Description covered inSr.No. 56 of Table 4 of Appendix 37D.
165to 167 165to 167 72021100,72021900,72023000 FerroManganese containing by weight more than 2% of carbon,OtherFerro-Manganese,Ferro-Silico-Manganese- Item Descriptioncovered in Sr.No. 102 of Table 4 of Appendix 37D. Sr.No. 102 ofTable 4 is also corrected to read as above.
168 168 50 SilkAllitems covered under Chapter 50.- Item Description covered inSr.No. 39 to 44 of Table 1 of Appendix 37D.
169 169 9608 Ball PointPens; Felt Tipped Pens; Fountain Pen; Stylograph Pens;Propelling / Sliding Pencils; Pen / Pencil Holders; parts (includingcaps and clips) of the foregoing articles, other than those ofheading 9609(Excluding ITS HS Heading No. 960839)- ItemDescription covered in Sr.No. 20 of Table 1 of Appendix 37D.Sr.No. 20 of Table 1 is also corrected to read as above.
Effect ofinclusion : The entries sr.no. 157 and 163 shall be entitled toBonus Benefits of 2% under FPS benefits (i.e. total 5% + 2% = 7%)for exports made from 1.1.2011 onwards. All other above entriesshall be entitled to Bonus Benefits of 2% under FPS benefits(i.e. total 2% + 2% = 4%) for exports made from 1.1.2011 onwards.

5.

In Appendix 37D of FPS, the following products are added in Table 6:
Table 6: New Market Linked Focus Products
Sl. No. Focus Product Code Description of Product/Sector ITC(HS) Code Linked Market (s) for Focus Product (s)/ Sector (s)
104 104 Other Made Up Textile Articles; Sets. WornClothing And Worn Textile Articles; Rags.All Items coveredunder Chapter 63 of ITC HS 63 EU (27 Countries) - The list of 27 countries isgiven in Sr. No. 101 of this Table.
105 105 Inorganic Chemicals; Organic / Inorganic Compoundsof Precious Metals, Of Rare Earth Metals, Of RadioactiveElements, Of Isotopes.All Items covered under Chapter 28 ofITC HS 28 Algeria, Egypt, Kenya, Nigeria, Tanzania, SouthAfrica, Ukraine, Mexico, Brazil, Australia, New Zealand,Cambodia, Vietnam, China and Japan
106 106 Tractors (Other than Tractors of Heading 8709):Other : Other (i.e. Agricultural Tractors > 1800 Cc enginecapacity) 87019090
107 107 Other woven fabrics, containing by weight 5% ormore of elastomeric yarn or rubber thread 58062000
Effect of inclusion : For exports made from 1.1.2011 onwards,the above entries shall be entitled to FPS benefits (i.e. 2%) onexports to Linked Markets as indicated against the respectiveentry.

6.

All the above shall be applicable to exports made on or after 1st January, 2011.