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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

State of Chattisgarh - Subsection

Section 276(1)(ii) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(ii)A Register of Contribution in respect of such beneficiaries as authorise the employer in terms of sub-section (2) of Section 16 of the Act, in Form XXXVII.