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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Tamilnadu - Subsection

Section 115(4) in Tamil Nadu Co-operative Societies Rules, 1988

(4)Where delivery of possession of a house is to be given and it is found to be locked, orders of such Registrar shall be taken for breaking open the lock for delivery of possession of the same to the society or to such person as it may appoint to receive delivery on its behalf.