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[Cites 0, Cited by 0] [Section 12(12)] [Section 12] [Entire Act]

Greater Bengaluru City Corporation -

Section 12(12)(viii) in Bangalore Mahanagara Palike Building Bye-laws 2003

(viii)The area reserved for Parks and Open spaces, CA and roads (other than internal access in each sub-divided plot) shall be handed over free of cost to the B.D.A through registered relinquishment deed before issue of work order.