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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(V) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(V)The Coordinator shall get the certificates appended with these regulations signed by the concerned officials, Chief Superintendent/Chief Coordinator/Superintendents, Deputy Superintendents and invigilators and then sign himself/herself, wherever required and then handover these certificates to the Control Room Incharge.