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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)Subject to the provisions of sub-section (1) heads of departments of a Zila Panchayat in the case of officers and other servants working in their respective departments and the Mukhya Adhikari in the case of other officers and servants may assign to them powers, functions and duties and the Khand Vikas Adhikari may assign powers, duties and functions to officers and other servants employed with the Kshettra Panchayat of which he is the Khand Vikas Adhikari.